Prajapati Chelabhai Methabhai vs Prajapati Karshanbhai Velabhai
2022 Latest Caselaw 5623 Guj

     C/SCA/9083/2018                                    ORDER DATED: 28/06/2022




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 9083 of 2018
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                  PRAJAPATI CHELABHAI METHABHAI
                              Versus
             PRAJAPATI KARSHANBHAI VELABHAI & 2 other(s)
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Appearance:
MR N P CHAUDHARY(3980) for the Petitioner(s) No. 1
 for the Respondent(s) No. 1,2
HCLS COMMITTEE(4998) for the Respondent(s) No. 1.1,1.2,1.3,1.4,1.5,1.6,1.7,1.8
MR PANKAJ S CHAUDHARY(3269) for the Respondent(s) No. 3
MS VARSHA BRAHMBHATT(3145) for the Respondent(s) No.
1.1,1.2,1.3,1.4,1.5,1.6,1.7,1.8
RULE SERVED for the Respondent(s) No. 2.1,2.2
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
             KUMAR

                                 Date : 28/06/2022
                                  ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 02.05.2018 passed

below Exhibits 79 and 80 in Regular Civil Suit No.141 of

2010.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 08.04.2019, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER