L P Trading Company - Through ... vs Mahavir Corporation - Through ...
2022 Latest Caselaw 5621 Guj

      C/SCA/9219/2013                             ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 9219 of 2013
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  L P TRADING COMPANY - THROUGH PROPRIETOR SHYAMLAL LALCHAND
                              Versus
      MAHAVIR CORPORATION - THROUGH PROPRIETOR LAXMICHAND
==========================================================
Appearance:
MR ASHISH H SHAH(2142) for the Petitioner(s) No. 1
MR HARSHADRAY A DAVE(3461) for the Respondent(s) No. 1
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                              Date : 28/06/2022
                               ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 02.03.2013 passed

below Exhibit 21 in Special Civil Suit No.1948 of 2012.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 10.07.2019, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER