Vijayaben Girdharbhai Gondaliya vs Girdharbhai Mavjibhai Gondaliya
2022 Latest Caselaw 5540 Guj

      C/AO/274/2012                             ORDER DATED: 27/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/APPEAL FROM ORDER NO. 274 of 2012

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                 VIJAYABEN GIRDHARBHAI GONDALIYA
                               Versus
             GIRDHARBHAI MAVJIBHAI GONDALIYA & 5 other(s)
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Appearance:
MS SEJAL K MANDAVIA(436) for the Appellant(s) No. 1
MR AR THACKER(888) for the Respondent(s) No. 6
MR TUSHAR L SHETH(3920) for the Respondent(s) No. 1,2,3,4,5
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  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
        ARAVIND KUMAR

                            Date : 27/06/2022

                             ORAL ORDER

The present Appeal from Order is directed against order dated 19.05.2012 passed by 2 nd Senior Civil Judge, Gondal below Exh. 5 in Special Civil Suit No. 44 of 2011.

The note made by the Registry would indicate that the suit itself having been disposed of by the trial court by judgment dated 30.10.2018, the present Appeal from Order would not survive for consideration and accordingly, it stands dismissed.

All pending applications, if any, stands consigned to records.

(ARAVIND KUMAR,CJ) AMAR SINGH