Vishalbhai Girishbhai Patel vs Baldevbhai Joitram Patel
2022 Latest Caselaw 5528 Guj

      C/AO/54/2014                                  ORDER DATED: 27/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/APPEAL FROM ORDER NO. 54 of 2014

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                         VISHALBHAI GIRISHBHAI PATEL
                                    Versus
                     BALDEVBHAI JOITRAM PATEL & 5 other(s)
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Appearance:
MR SHITAL R PATEL(2166) for the Appellant(s) No. 1
MS TRUSHA K PATEL(2434) for the Respondent(s) No. 1
RULE SERVED for the Respondent(s) No. 2,3,4,5,6
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  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
        ARAVIND KUMAR

                                Date : 27/06/2022

                                 ORAL ORDER

The present Appeal from Order is directed against order dated 04.09.2013 passed by Principal Senior Judge, Kalol, Dist. Gandhinagar below Exh. 5 in Special Civil Suit No. 45 of 2011.

The note made by the Registry would indicate that the suit itself having been disposed of by the trial court by judgment dated 20.07.2021, the present Appeal from Order would not survive for consideration and accordingly, it stands dismissed.

All pending applications, if any, stands consigned to records.

(ARAVIND KUMAR,CJ) AMAR SINGH