Malubhai Hitabhai Parghi vs State Of Gujarat
2022 Latest Caselaw 6486 Guj

    R/CR.MA/13018/2022                              ORDER DATED: 20/07/2022




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC.APPLICATION NO. 13018 of 2022

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                         MALUBHAI HITABHAI PARGHI
                                  Versus
                            STATE OF GUJARAT
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Appearance:
MR NIRAV C SANGHAVI(5950) for the Applicant(s) No. 1
MR JK SHAH, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE ILESH J. VORA

                              Date : 20/07/2022

                               ORAL ORDER

Learned counsel for the applicant fairly states that the case is posted for pronouncement of judgment and hence, he does not press this application.

In view of the above, application stands disposed of as not pressed.

(ILESH J. VORA,J) SUCHIT