Sandeepkumar Agrawal S/O Dina ... vs Anshu Prakash
2021 Latest Caselaw 15210 Guj

       C/MCA/599/2021                             ORDER DATED: 27/09/2021



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/MISC. CIVIL APPLICATION NO. 599 of 2021
                                   In
            R/SPECIAL CIVIL APPLICATION NO. 20744 of 2017
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          SANDEEPKUMAR AGRAWAL S/O DINA NATH AGRAWAL
                                 Versus
                             ANSHU PRAKASH
==========================================================
Appearance:
MR GM JOSHI, SR. ADVOCATE with MR VYOM H SHAH(9387) for the
Applicant(s) No. 1
for the Opponent(s) No. 1,2,3
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   CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
         and
         HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                             Date : 27/09/2021

                               ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.J.DESAI)

NOTICE returnable on 25.10.2021. Meanwhile, the respondents may either comply with the judgment dated 25.10.2019 passed by the coordinate Bench in Special Civil Application No.20744 of 2017 or shall file appropriate affidavit explaining the reasons for non-compliance of the judgment dated 25.10.2019.

(A.J. DESAI, J.)

(NIRZAR S. DESAI, J.)

Ajay