Mahendrabhai Narsinhbhai Parmar vs State Of Gujarat
2021 Latest Caselaw 15190 Guj

    R/CR.MA/6036/2021                               ORDER DATED: 27/09/2021




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/CRIMINAL MISC.APPLICATION NO. 6036 of 2021

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                  MAHENDRABHAI NARSINHBHAI PARMAR
                              Versus
                         STATE OF GUJARAT
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Appearance:
HL PATEL ADVOCATES(2034) for the Applicant(s) No. 1
MR.DARSHAN A. DAVE(7921) for the Respondent(s) No. 2
NOTICE SERVED(4) for the Respondent(s) No. 3
MS.KRINA CALLA APP(2) for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE ILESH J. VORA

                           Date : 27/09/2021

                             ORAL ORDER

Mr.Darshan Dave, learned advocate for respondent No.2 has tendered settlement Affidavit. The same is taken on record.

Heard learned advocates for the respective parties.

Notify the matter on 11.10.2021 for passing the appropriate order/judgment.

(ILESH J. VORA,J) Manoj