Iffco Tokio General Insurance Co. ... vs Minor Hajariram Khimji Marwadi
2021 Latest Caselaw 14977 Guj

        C/FA/2594/2021                            ORDER DATED: 23/09/2021



              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                       R/FIRST APPEAL NO. 2594 of 2021
                                    With
                 CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                                     In
                       R/FIRST APPEAL NO. 2594 of 2021
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                  IFFCO TOKIO GENERAL INSURANCE CO. LTD.
                                  Versus
                      MINOR HAJARIRAM KHIMJI MARWADI
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Appearance:
MR RATHIN P RAVAL(5013) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4,5,6
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  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                              Date : 23/09/2021
                               ORAL ORDER

Order in First Appeal Notice for final disposal returnable on 23rd November, 2021.

Order in Civil Application Rule returnable on 23rd November, 2021. The operation, implementation and execution of the impugned judgment and award is stayed on condition of depositing the entire amount of compensation along-with interest and costs in the Tribunal before the returnable date.

(A.G.URAIZEE, J)

Manoj