Sunilkumar Ishwarbhai Patel vs The Director, Sugar, Gujarat ...
2021 Latest Caselaw 14162 Guj

     C/SCA/5906/2020                                     ORDER DATED: 15/09/2021




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 5906 of 2020

                                 With
             R/SPECIAL CIVIL APPLICATION NO. 14628 of 2020
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                       KAMLESHBHAI GUNVANTBHAI DESAI
                                   Versus
                             DIRECTOR, SUGAR
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Appearance:
MR CHIRAG B PATEL(3679) for the Petitioner(s) No. 1,2,3,4,5
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                                Date : 15/09/2021

                                 ORAL ORDER

Rule returnable forthwith. Learned Assistant Government Pleader Ms. Aishwarya Gupta waives service of notice of rule on behalf of the respondent-State.

Heard learned Senior Advocate Mr. B. S. Patel assisted by learned advocate Mr.Chirag Patel for the petitioner in Special Civil Application No.5906/2020, learned advocate Mr. Dipen Desai for the petitioner in Special Civil Application No.14628/2020 and learned Government Pleader Ms. Manisha L. Shah assisted by learned Assistant Government Pleader Ms. Aishwarya Gupta for the respondent-State.

Arguments are concluded. Reserved for judgment.

(BHARGAV D. KARIA, J) RAGHUNATH R NAIR