Central Bureau Of Investigation ... vs Mihir Mehta S/O Vinayakbhai Mehta
2021 Latest Caselaw 13885 Guj

      R/CR.MA/11869/2021                                 ORDER DATED: 13/09/2021




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/CRIMINAL MISC.APPLICATION NO. 11869 of 2021

                                    In
                      R/CRIMINAL APPEAL NO. 925 of 2021

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CENTRAL BUREAU OF INVESTIGATION THRO K K SHUKLA S/O
                   AMARNATH SHUKLA
                            Versus
           MIHIR MEHTA S/O VINAYAKBHAI MEHTA
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Appearance:
MR RC KODEKAR(1395) for the Applicant(s) No. 1
ANMOL SUROLLIA(9379) for the Respondent(s) No. 3
MR MS TRIVEDI(939) for the Respondent(s) No. 1,2
MS. JIRGA JHAVERI, APP (2) for the Respondent(s) No. 4
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 CORAM:HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                                  Date : 13/09/2021

                                   ORAL ORDER

Considering the evidence adduced before the Trial Court and the

grounds of acquittal recorded in the judgment, leave is granted.

Accordingly, this application stands disposed of.

(UMESH A. TRIVEDI, J) Lalji Desai