Akash Dhirubhai Dabhi vs State Of Gujarat
2021 Latest Caselaw 17069 Guj

     R/CR.MA/19076/2021                                      ORDER DATED: 28/10/2021




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/CRIMINAL MISC.APPLICATION NO. 19076 of 2021

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                              AKASH DHIRUBHAI DABHI
                                      Versus
                                STATE OF GUJARAT
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Appearance:
MR.HIREN M MODI(3732) for the Applicant(s) No. 1
MS. MONALI BHATT, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                   Date : 28/10/2021

                                     ORAL ORDER

Learned Advocate Mr. Hiren M. Modi for the Applicant has requested this Court that he desires to submit few judgments of this Court and the Hon'ble Apex Court and has also requested this Court that the matter may be listed on 16th of November 2021.

S.O. to 16.11.2021.

Registry to accept the citations / authorities as may be submitted by the learned Advocate for the Applicant and place on record.

(A. C. JOSHI,J) 4 / J.N.W