Reliance General Insurance Co Ltd vs Thakor Savitaben Ramsangji
2021 Latest Caselaw 16545 Guj

      C/FA/3109/2021                         ORDER DATED: 21/10/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                     R/FIRST APPEAL NO. 3109 of 2021
                                     With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                    In R/FIRST APPEAL NO. 3109 of 2021
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                 RELIANCE GENERAL INSURANCE CO LTD
                                    Versus
                      THAKOR SAVITABEN RAMSANGJI
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Appearance:
MR RATHIN P RAVAL(5013) for the Appellant(s) No. 1
MR KK THAKKAR(2834) for the Defendant(s) No. 1,2,3
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   CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE
                               Date : 21/10/2021
                                ORAL ORDER

ORDER IN FIRST APPEAL Heard learned advocates for the respective parties.

Notice for final hearing returnable on 14.12.2021. Mr.K.K. Thakkar, learned advocate waives service of notice for respondent Nos.1 to 3.

ORDER IN CIVIL APPLICATION Heard learned advocates for the respective parties.

Notice for final hearing returnable on 14.12.2021. Mr.K.K. Thakkar, learned advocate waives service of notice for respondent Nos.1 to 3.

The implementation, operation and execution of the impugned judgment and award is stayed on condition of depositing the entire amount of compensation with interest and cost in the Tribunal before the returnable date.

(A.G.URAIZEE, J) ALI