Patel Vinaykumar Manibhai vs State Of Gujarat
2021 Latest Caselaw 16441 Guj

     R/CR.MA/17522/2021                        ORDER DATED: 20/10/2021



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/CRIMINAL MISC.APPLICATION NO. 17522 of 2021
                               With
              R/CRIMINAL APPEAL NO. 1415 of 2021
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                 PATEL VINAYKUMAR MANIBHAI
                              Versus
                        STATE OF GUJARAT
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Appearance:
KAUSHAL S JANI(7627) for the Applicant(s) No. 1
 for the Respondent(s) No. 2
MS. MONALI BHATT, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                          Date : 20/10/2021
                            ORAL ORDER

Learned advocate Mr. Harshad Jani with learned advocate Mr.Kaushal S Jani appearing for the applicant has requested this Court for some accommodation.

Registry to accept the judgment and citations, if any, from learned advocate Mr. Joshi and place it on record.

Stand over to 28.10.2021.

(A. C. JOSHI,J) VISHAL MISHRA