United India Insurance Company ... vs Bhartiben Wd/O Khushalji ...
2021 Latest Caselaw 16106 Guj

         C/FA/2666/2021                          ORDER DATED: 12/10/2021



                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 2666 of 2021
                                     With
                CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                      In R/FIRST APPEAL NO. 2666 of 2021
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                  UNITED INDIA INSURANCE COMPANY LTD.
                                    Versus
              BHARTIBEN WD/O KHUSHALJI JESUNGJI SOLANKI
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Appearance:
MR MAULIK J SHELAT(2500) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4,5
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   CORAM:HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE
            R.M.CHHAYA
            and
            HONOURABLE MR. JUSTICE BIREN VAISHNAV

                         Date : 12/10/2021
                           ORAL ORDER

(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE R.M.CHHAYA) Order in First Appeal:

Notice returnable on 29.11.2021. Registry is directed to call for the record and proceedings from the learned Trial Court so as to reach this Court before the returnable date.

Order in Civil Application:

Notice returnable on 29.11.2021. The impugned judgment and order is stayed on condition that the applicant shall deposit the awarded amount within a period of four weeks from today.

(THE ACTING CHIEF JUSTICE R.M.CHHAYA, ACJ)

(BIREN VAISHNAV, J) Maulik