United Inda Insurance Company Ltd vs Sumitraben Wd/O Sanjaybhai ...
2021 Latest Caselaw 15643 Guj

      C/FA/2696/2021                            ORDER DATED: 04/10/2021



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                     R/FIRST APPEAL NO. 2696 of 2021
                                  With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                    In R/FIRST APPEAL NO. 2696 of 2021
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                  UNITED INDA INSURANCE COMPANY LTD
                                 Versus
                 SUMITRABEN WD/O SANJAYBHAI BADABHAI
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Appearance:
MR MAULIK J SHELAT(2500) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4,5,6
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  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                           Date : 04/10/2021
                            ORAL ORDER

ORDER IN FIRST APPEAL

Heard learned advocate for the appellant.

Admit.

ORDER IN CIVIL APPLICATION

Heard learned advocate for the applicant.

Rule returnable on 29.11.2021.

The implementation, operation and execution of the impugned judgment and award is stayed on condition of depositing the entire amount of compensation with interest and cost in the Tribunal before the returnable date.

(A.G.URAIZEE, J) ALI