Reliance General Ins Co Ltd vs Parvatiben Wd/O Sanjaybhai ...
2021 Latest Caselaw 17209 Guj

    C/FA/3255/2021                                   ORDER DATED: 15/11/2021



  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                 R/FIRST APPEAL NO.             3255 of 2021

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              RELIANCE GENERAL INS CO LTD
                         Versus
    PARVATIBEN WD/O SANJAYBHAI RAMABHAI HARIJAN & 7
                        other(s)
=======================================================
Appearance:
MR MAULIK J SHELAT(2500) for the Appellant(s) No. 1
 for the Defendant(s) No. 1,2,3,4,5,6,7,8
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 CORAM:HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

                           Date : 15/11/2021
                                ORAL ORDER

ORDER IN FIRST APPEAL Heard learned advocate, Mr. Maulik Shelat for the appellant.

Looking to the issue involved in the present matter, it requires consideration.

Hence, Appeal is admitted.

ORDER IN CIVIL APPLICATION

Rule returnable on 10th January, 2021. The impugned judgment and award is stayed on condition that the applicant shall deposit the awarded/ decreetal amount on or before returnable date.

(VIPUL M. PANCHOLI, J) Gautam