United India Insurance Co.Ltd vs Puriben Dhanjibhai Kukadia
2021 Latest Caselaw 17207 Guj

      C/FA/3294/2021                                 ORDER DATED: 15/11/2021



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/FIRST APPEAL NO. 3294 of 2021
                                  With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                    In R/FIRST APPEAL NO. 3294 of 2021
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                       UNITED INDIA INSURANCE CO.LTD
                                    Versus
                        PURIBEN DHANJIBHAI KUKADIA
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Appearance:
MR PALAK H THAKKAR(3455) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,5
MR AJAY R MEHTA(453) for the Defendant(s) No. 4
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  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
        ARAVIND KUMAR
        and
        HONOURABLE MR. JUSTICE HEMANT M.
        PRACHCHHAK

                              Date : 15/11/2021

                        ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR)

Heard. Admit.

Registry to secure the records and proceedings within four weeks from today. Judgment and award in question namely, MACP No.678 of 2006 dated 20.08.2018 passed by MACT(Aux.), Surat stands stayed in so far as the appellant is concerned subject to the appellant depositing entire compensation amount with interet calculated upto date within three weeks from today.

(ARAVIND KUMAR,CJ)

(HEMANT M. PRACHCHHAK,J) RADHAKRISHNAN K.V.