Kureshi Irfan Hasambhai Thro ... vs State Of Gujarat
2021 Latest Caselaw 5481 Guj

            R/CR.MA/6978/2021                                        ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/CRIMINAL MISC.APPLICATION NO. 6978 of 2021
===============================================================
 KURESHI IRFAN HASAMBHAI THRO KURESHI KALUBHAI HASAMBHAI
                           Versus
                    STATE OF GUJARAT
==============================================================
Appearance:
KASHYAP R JANI(8287) for the Applicant(s) No. 1
MR. VISHRUT R JANI(6696) for the Applicant(s) No. 1
MR.D.M.DEVNANI, APP, (2) for the Respondent(s) No. 1
==============================================================
 CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                                  Date : 07/05/2021
                                   ORAL ORDER

Arguments concluded. For dictation of order/judgment on 07.06.2021.

Interim relief, granted earlier, to continue till then.

(A.Y. KOGJE, J) SIDDHARTH