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Sodha Parmar Kantibhai Manibhai vs State Of Gujarat
2021 Latest Caselaw 4959 Guj

Citation : 2021 Latest Caselaw 4959 Guj
Judgement Date : 31 March, 2021

Gujarat High Court
Sodha Parmar Kantibhai Manibhai vs State Of Gujarat on 31 March, 2021
Bench: Umesh A. Trivedi
                     C/SCA/13072/2020                              ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/SPECIAL CIVIL APPLICATION NO. 13072 of 2020

=============================================
                  SODHA PARMAR KANTIBHAI MANIBHAI & 2 other(s)
                                     Versus
                          STATE OF GUJARAT & 8 other(s)
=============================================
Appearance:
MR CP CHAMPANERI(5920) for the Petitioner(s) No. 1,2,3
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 2
NOTICE SERVED(4) for the Respondent(s) No. 1,3,4,5
PRANAV U RAVAL(9475) for the Respondent(s) No. 9
SHIVANG P JANI(8285) for the Respondent(s) No. 6,7,8
=============================================

   CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                                        Date : 31/03/2021

                                          ORAL ORDER

Written submissions on behalf of all the appearing parties are received.

Post this matter for dictation of judgment at 2:30 p.m. on 05th April, 2021.

(UMESH A. TRIVEDI, J.) Lalji Desai

 
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