Pashchim Gujarat Vij Company ... vs Vitthalbhai Vallabhbhai Bhuva
2021 Latest Caselaw 4645 Guj

        C/SCA/14099/2017                                    ORDER




     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

     R/SPECIAL CIVIL APPLICATION NO. 14099 of 2017
                          With
     R/SPECIAL CIVIL APPLICATION NO. 20267 of 2017

=======================================
     PASHCHIM GUJARAT VIJ COMPANY LIMITED & 1 other(s)
                            Versus
             VITTHALBHAI VALLABHBHAI BHUVA
=======================================
Appearance:
MS LILU K BHAYA(1705) for the Petitioner(s) No. 1,2
SHASHVATA U SHUKLA(8069) for the Respondent(s) No. 1
=======================================

CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                           Date : 23/03/2021

                             ORAL ORDER

The Court is convened through video conference.

Learned advocate Ms. Lilu Bhaya for the petitioners in

Special Civil Application No. 14099 of 2017 did not join though

link is sent. Learned advocate Mr. Jamshed Kavina is present on

behalf of learned advocate Mr. S. P. Majmudar for the petitioner

in Special Civil Application No. 20267 of 2017.

The matters are of 2017. In the interest of justice, as a

last chance, stand over to 4th May 2021.

Registry to accept the relevant judgments/citations that

C/SCA/14099/2017 ORDER

may be supplied by the learned advocate for the petitioner in

Special Civil Application No. 20267 of 217 and place on record.

[ A. C. Joshi, J. ] hiren