Rajendrakumar Ramratan Arora vs Sankalchand Jechandbhai Patel
2021 Latest Caselaw 4635 Guj

Citation : 2021 Latest Caselaw 4635 Guj
Judgement Date : 23 March, 2021

Gujarat High Court

Rajendrakumar Ramratan Arora vs Sankalchand Jechandbhai Patel on 23 March, 2021

Bench: Umesh A. Trivedi

            C/FA/1260/2021                             ORDER




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/FIRST APPEAL NO. 1260 of 2021

===================================
            RAJENDRAKUMAR RAMRATAN ARORA
                          Versus
            SANKALCHAND JECHANDBHAI PATEL
===================================
Appearance:
MR DILJITSINGH D RAKKAD(10567) for the Appellant(s) No. 1,2
SUDHANSHU A JHA(8345) for the Appellant(s) No. 1,2
MR SP MAJMUDAR(3456) for the Respondent (s) No. 1
MR. HJ KARATHIYA(7012) for the Respondent(s) No. 1
SHASHVATA U SHUKLA(8069) for the Respondent(s) No. 2,3
===================================

CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                             Date : 23/03/2021

                               ORAL ORDER

Appeal is admitted.

Considering the facts of the present case, the impugned judgment and decree is hereby stayed.

(UMESH A. TRIVEDI, J.)

siji

Download the LatestLaws.com Mobile App