Lalitbhai Kantibhai Thakkar vs Dharmendrasinh Ranjitsinh Gohil
2021 Latest Caselaw 4388 Guj

Citation : 2021 Latest Caselaw 4388 Guj
Judgement Date : 18 March, 2021

Gujarat High Court

Lalitbhai Kantibhai Thakkar vs Dharmendrasinh Ranjitsinh Gohil on 18 March, 2021

Bench: Nikhil S. Kariel

              C/FA/2057/2019                            IA ORDER




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


MISC. CIVIL APPLICATION (FOR INDIGENT PERSON) NO. 1
                          of 2018
             In R/FIRST APPEAL NO. 2057 of 2019
============================================

LALITBHAI KANTIBHAI THAKKAR Versus DISTRICT COLLECTOR, OFFICE OF DISTRICT COLLECTOR, BHAVNAGAR ============================================ Appearance:

MR. VISHAL P THAKKER for the PETITIONER(s) No. NOTICE SERVED BY DS for the RESPONDENT(s) No. ============================================ CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

Date : 18/03/2021

IA ORDER

At the request of learned Advocate Shri Vishal P. Thakker on behalf

of the applicant to place relevant judgments on record, S.O. to 25.03.2021.

(NIKHIL S. KARIEL,J)

niru

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