Deputy Collector Land ... vs Kanbi Patel Sagthabhai ...
2021 Latest Caselaw 4204 Guj

                  C/FA/1103/2021                             ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/FIRST APPEAL NO. 1103 of 2021
                                  With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                    In R/FIRST APPEAL NO. 1103 of 2021
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     DEPUTY COLLECTOR LAND ACQUISITION AND REHABILITATION
                             Versus
              KANBI PATEL SAGTHABHAI GAGDASBHAI
==================================================
Appearance:
MS. ASMITA PATEL, ASST. GOVERNMENT                        PLEADER(1)         for    the
Appellant(s) No. 1,2
for the Defendant(s) No. 1
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  CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                                   Date : 15/03/2021

                                    ORAL ORDER

ORDER IN FIRST APPEAL

Heard Ms. Asmita Patel, learned Asst. Government Pleader for the appellant. She has submitted that arising from the very impugned common judgment and award, R/First Appeal being No.263 of 2021 has come to be admitted.

Hence, ADMIT.

To be heard with R/First Appeal No.263 of 2021.

ORDER IN CIVIL APPLICATION.

RULE returnable on 03rd May, 2021.

(UMESH A. TRIVEDI, J.) Lalji Desai