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Bachudiben Wd/O Dalabhai ... vs Govindbhai Kuberbhai Pasaya
2021 Latest Caselaw 4091 Guj

Citation : 2021 Latest Caselaw 4091 Guj
Judgement Date : 10 March, 2021

Gujarat High Court
Bachudiben Wd/O Dalabhai ... vs Govindbhai Kuberbhai Pasaya on 10 March, 2021
Bench: Nikhil S. Kariel
            C/FA/867/2020                                  ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        R/FIRST APPEAL NO. 867 of 2020

==========================================================
        BACHUDIBEN WD/O DALABHAI FATIYABHAI MAKWANA
                           Versus
                GOVINDBHAI KUBERBHAI PASAYA
==========================================================
Appearance:
CHETANKUMAR K SHAH(7364) for the Appellant(s) No. 1,2
for the Defendant(s) No. 1,2,3
==========================================================

 CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                               Date : 10/03/2021
                                ORAL ORDER

Heard learned Advocate Mr. Chetankumar Shah for the appellants.

By way of this appeal the appellants challenge the judgment and award passed by the learned M.A.C. Tribunal (Main), Dahod in M.A.C. Petition No. 601 of 2009 dated 06.01.2020.

Issue Notice returnable on 26.04.2021.

(NIKHIL S. KARIEL,J) BDSONGARA

 
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