Escort Security And Personnel ... vs Deendayal Port Trust
2021 Latest Caselaw 3879 Guj

Citation : 2021 Latest Caselaw 3879 Guj
Judgement Date : 5 March, 2021

Gujarat High Court

Escort Security And Personnel ... vs Deendayal Port Trust on 5 March, 2021

Bench: Bela M. Trivedi

              C/IAAP/130/2019                               ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/PETN. UNDER ARBITRATION ACT NO. 130 of 2019

==========================================================
                ESCORT SECURITY AND PERSONNEL SERVICES
                                 Versus
                         DEENDAYAL PORT TRUST
==========================================================
Appearance:
PRATEEK S BHATIA(8629) for the Petitioner(s) No. 1
VATSAL S PARIKH(7452) for the Petitioner(s) No. 1
MR NIRAL R MEHTA(3001) for the Respondent(s) No. 1
NOTICE SERVED BY DS(5) for the Respondent(s) No. 2
==========================================================

 CORAM: HONOURABLE MS. JUSTICE BELA M. TRIVEDI

                                Date : 05/03/2021

                                 ORAL ORDER

Arguments are concluded. Judgment is reserved.

(BELA M. TRIVEDI, J) SINDHU NAIR

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