Land Acquisition Officer vs Kanajibhai Bhagavanbhai
2021 Latest Caselaw 3875 Guj

             C/FA/1005/2021                             ORDER




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/FIRST APPEAL NO. 1005 of 2021

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                  LAND ACQUISITION OFFICER
                           Versus
                  KANAJIBHAI BHAGAVANBHAI
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Appearance:
MR BHARAT VYAS, ASSISTANT GOVERNMENT PLEADER(1) for
the Appellant(s) No. 1,2
MR. RAJ A TRIVEDI(7024) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                              Date : 05/03/2021

                                ORAL ORDER

Heard Shri Bharat Vyas, learned Assistant Government Pleader as also Shri Raj Trivedi, learned advocate for the respondent - original claimant.

Shri Bharat Vyas, learned Assistant Government Pleader, pointed out that cognate Appeals arising out of the very same common judgment and award are already admitted by this Court, being First Appeal Nos.246 of 2021 and 508 of 2021 and other allied First Appeals. Hence, ADMIT. Shri Raj Trivedi, learned advocate waives service of notice of admission on behalf of respondent - original claimant.

(UMESH A. TRIVEDI, J.)

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