Suryakant Dipchandbhai Patel vs Ganpatbhai Balubhai Patel
2021 Latest Caselaw 3752 Guj

            C/SCA/4187/2021                                          ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 4187 of 2021

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                       SURYAKANT DIPCHANDBHAI PATEL
                                   Versus
                         GANPATBHAI BALUBHAI PATEL
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Appearance:
MR MEHUL SHARAD SHAH(773) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2,3,4,5,5.1,5.2,5.3,5.4,5.5,5.6,5.7
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                Date : 03/03/2021

                                    ORAL ORDER

The matter is taken up through video conference. Learned advocate Mr. Mehul Sharad Shah for the petitioners has submitted that the litigant was unaware about passing of judgment by the learned trial Court. Therefore, there is a delay of 299 days in preferring the Regular Civil Appeal that the litigant could not prefer the appeal within the period of limitation.

Issue, NOTICE for final disposal making it returnable on 16.04.2021, subject to stand taken by the respondents convenience.

(A. C. JOSHI,J) Radhika