Mukeshbhai S Mochi vs Divisional Controller , Gujarat ...
2021 Latest Caselaw 3739 Guj

      C/SCA/619/2019                                                 ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CIVIL APPLICATION NO.           619 of 2019

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                     MUKESHBHAI S MOCHI
                              Versus
     DIVISIONAL CONTROLLER , GUJARAT STATE ROAD TRANSPORT
                         CORPORATION
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Appearance:
MR ASHISH M DAGLI(2203) for the Petitioner(s) No. 1
MS VYOMA K JHAVERI(6386) for the Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 2
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 CORAM: HONOURABLE MR. JUSTICE A.G.URAIZEE

                           Date : 03/03 / 2 0 2 1

                              ORAL ORDER

Heard Mr. Rathod, learned advocate for Mr. Ashish M.

Dagli, learned advocate for the petitioner and Ms. Vyoma K.

Jhaveri, learned advocate for the respondent.

S.O. to 19.3.2021.

Registry is directed to accept copy of the judgment

which the learned advocates for the parties propose to file.

(A.G.URAIZEE, J) SURESH SOLANKI