Pandya Manishanker Dhanjibhai vs State Of Gujarat
2021 Latest Caselaw 3729 Guj

            C/LPA/1055/2016                                                 ORDER



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/LETTERS PATENT APPEAL NO. 1055 of 2016
                                   In
              R/SPECIAL CIVIL APPLICATION NO. 12594 of 2002

                                           With

                 CIVIL APPLICATION (FOR STAY) NO. 1 of 2016
                                    In
                 R/LETTERS PATENT APPEAL NO. 1055 of 2016

                                           With

                 R/LETTERS PATENT APPEAL NO. 1516 of 2017
                                    In
                SPECIAL CIVIL APPLICATION NO. 12594 of 2002
==========================================================
              PANDYA MANISHANKER DHANJIBHAI & 41 other(s)
                               Versus
                     STATE OF GUJARAT & 7 other(s)
==========================================================
Appearance:
SINGHI AND CO(2725) for the Appellant(s) No.
1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,25,26,27,28,29,3,30,31,32,33,34,35,36,37,38,3
9,4,40,41,42,5,6,7,8,9
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the Respondent(s) No. 1
MR AS ASTHAVADI(3698) for the Respondent(s) No. 11
NOTICE SERVED(4) for the Respondent(s) No. 1,2,3,4
SAQUIB S ANSARI(7152) for the Respondent(s) No. 10,5,6,7,8,9
==========================================================

  CORAM: HONOURABLE DR. JUSTICE VINEET KOTHARI
         and
         HONOURABLE MS. JUSTICE GITA GOPI

                                    Date : 03/03/2021
                                      ORAL ORDER

(PER : HONOURABLE DR. JUSTICE VINEET KOTHARI)

Put up on 8.3.2021 for pronouncement of the Judgment at

4.30 p.m.

(DR. VINEET KOTHARI,J)

(GITA GOPI,J) Bharat