Commissioner Of Information ... vs Rajesh Gagubhai Chavda
2021 Latest Caselaw 7252 Guj

         C/FA/1592/2021                               ORDER DATED: 29/06/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/FIRST APPEAL NO. 1592 of 2021

                                     With
                  CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                       In R/FIRST APPEAL NO. 1592 of 2021
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     COMMISSIONER OF INFORMATION GOVERNMENT OF GUJARAT
                           Versus
                  RAJESH GAGUBHAI CHAVDA
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Appearance:
MS.NIDHI VYAS, AGP(1) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4
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  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA

                                  Date : 29/06/2021

                                   ORAL ORDER

ORDER IN FIRST APPEAL Heard learned Assistant Government Pleader Ms.Nidhi Vyas for the appellant.

Appeal is admitted.

ORDER IN CIVIL APPLICATION Heard learned Assistant Government Pleader for the applicant.

Rule returnable on 13.8.2021.

There shall be stay of the impugned judgment and order of the Reference Court on condition that the applicant deposit the entire awarded amount together with the costs and interest before the next date.

(N.V.ANJARIA, J) Manshi