Bhikhubhai Motibhai Patel vs Bhikhubhai Ravji Patel
2021 Latest Caselaw 7250 Guj

         C/SCA/3951/2010                                   ORDER DATED: 29/06/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 3951 of 2010

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                              BHIKHUBHAI MOTIBHAI PATEL
                                        Versus
                           BHIKHUBHAI RAVJI PATEL & 3 other(s)
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Appearance:
MR PRATIK Y JASANI(5325) for the Petitioner(s) No. 1
MR HARSHADRAY A DAVE(3461) for the Respondent(s) No. 1,2
RULE SERVED(64) for the Respondent(s) No. 3,4
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  CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI

                                    Date : 29/06/2021

                                       ORAL ORDER

1. Learned advocate Mr. Harshadray Dave appearing for

the respondent nos. 1 and 2 has shared a copy of the

judgment of Regular Civil Suit No. 55 of 2003 which has been

partly allowed.

2. Learned advocate Mr. Urvish Prajapati appearing for

learned advocate Mr. Jasani for the petitioner seeks

withdrawal of the present petition as the same has become

infructuous.

3. The present petition is disposed of accordingly. Rule is

discharged.

(SONIA GOKANI, J) Bhoomi