Mehul Construction S Partner ... vs State Of Gujarat
2021 Latest Caselaw 6929 Guj

   R/CR.MA/11898/2019                              ORDER DATED: 24/06/2021




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/CRIMINAL MISC.APPLICATION NO. 11898 of 2019

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  MEHUL CONSTRUCTION S PARTNER GOVINDBHAI @ BHIKHUBHAI
                    HIRABHAI KARENA
                         Versus
                   STATE OF GUJARAT
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Appearance:
MR DEEP D VYAS(3869) for the Applicant(s) No. 1
PUBLIC PROSECUTOR(2) for the Respondent(s) No. 1
SERVED BY RPAD (N)(6) for the Respondent(s) No. 2
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 CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                            Date : 24/06/2021

                             ORAL ORDER

Service affidavit is on record, which shows that respondent No.2 is served; however, no appearance has been filed.

Learned advocate Mr. Deep Vyas for the applicant argued the matter at length. He requested for time to place on record the synopsis along with hard-copies of the judgments on which he wants to rely upon. If any such documents are produced, the same be accepted and placed on record.

List on 28.06.2021.

( GITA GOPI, J )

PRAVIN KARUNAN