Divisional Controller Gujarat ... vs Arunkumar Manibhai Patel
2021 Latest Caselaw 6061 Guj

         C/FA/1445/2021                                 ORDER DATED: 15/06/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        R/FIRST APPEAL NO. 1445 of 2021
                                     With
                  CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                       In R/FIRST APPEAL NO. 1445 of 2021
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     DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT
                         CORPORATION
                            Versus
                   ARUNKUMAR MANIBHAI PATEL
==========================================================
Appearance:
MR DEEPAK G ALORIA(6580) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2
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  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA

                                    Date : 15/06/2021

                                      ORAL ORDER

ORDER IN FIRST APPEAL Heard learned advocate Mr.Deepak Aloria for the appellant-Corporation.

Appeal is admitted.

ORDER IN CIVIL APPLICATION Heard learned advocate Mr.Deepak Aloria for the applicant- Corporation.

Rule returnable on 26.7.2021.

There shall be stay of the impugned judgment and order of the Motor Accident Claims Tribunal on condition that the applicant-Corporation deposits the entire awarded amount together with the cost and interest before the next date.

(N.V.ANJARIA, J) Manshi