Harijan Laxmanbhai Jumabhai vs State Of Gujarat
2021 Latest Caselaw 5980 Guj

         C/SCA/3975/2019                                  ORDER DATED: 14/06/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 3975 of 2019

                                     With
                 CIVIL APPLICATION (FOR ORDERS) NO. 1 of 2021
                In R/SPECIAL CIVIL APPLICATION NO. 3975 of 2019
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                           HARIJAN LAXMANBHAI JUMABHAI
                                       Versus
                                 STATE OF GUJARAT
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Appearance:
MR MIG MANSURI(444) for the Petitioner(s) No. 1,2,3,4
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1,2
MR HS MUNSHAW(495) for the Respondent(s) No. 3,4
NOTICE SERVED BY DS(5) for the Respondent(s) No. 5
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 CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                                  Date : 14/06/2021

                                   ORAL ORDER

Arguments concluded. For dictation of judgment/order on 21.06.2021.

(A.Y. KOGJE, J) GIRISH