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Najirbhai Alibhai Panja vs District Collector
2021 Latest Caselaw 5977 Guj

Citation : 2021 Latest Caselaw 5977 Guj
Judgement Date : 14 June, 2021

Gujarat High Court
Najirbhai Alibhai Panja vs District Collector on 14 June, 2021
Bench: Sangeeta K. Vishen
      C/SCA/20621/2017                                    ORDER DATED: 14/06/2021




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO. 20621 of 2017
==========================================================
                   NAJIRBHAI ALIBHAI PANJA
                            Versus
                DISTRICT COLLECTOR & 2 other(s)
==========================================================
Appearance:
MR YN RAVANI(718) for the Petitioner(s) No. 1
MR.AKASH CHHAYA, ASSISTANT GOVERNMENT PLEADER(1) for the
Respondent(s) No. 1,3
NOTICE SERVED BY DS(5) for the Respondent(s) No. 2
==========================================================

 CORAM: HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                                   Date : 14/06/2021
                                    ORAL ORDER

Mr.Y.N. Ravani, learned advocate appearing for the petitioner, requests for time on the ground that he would like to place on record certain judgments on the issue.

Mr.Akash Chhaya, learned Assistant Government Pleader for the respondents No.1 & 3 also prays for time on the ground that he would like to place on record the reply of the authorities, if need be.

Let the matter appear on 8.7.2021.

(SANGEETA K. VISHEN,J) RAVI P. PATEL

 
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