Rana Mahavirsinh Dilaversinh vs Special Land Acquisition Officer
2021 Latest Caselaw 5870 Guj

       C/FA/649/2021                              ORDER DATED: 11/06/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/FIRST APPEAL NO. 649 of 2021

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                        RANA MAHAVIRSINH DILAVERSINH
                                    Versus
                       SPECIAL LAND ACQUISITION OFFICER
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Appearance:
MR VIJAY H NANGESH(3981) for the Appellant(s) No. 1
MR RUTVIJ S OZA(5594) for the Defendant(s) No. 2
NOTICE SERVED(4) for the Defendant(s) No. 1
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 CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA

                             Date : 11/06/2021

                                 ORAL ORDER

Both the learned advocates for the parties stated that the appeal is capable of being disposed of finally in view of the point involved. They both proposed to submit judgments covering the point.

In that view, list the appeal at 02.30 p.m. on 16th June, 2021.

(N.V.ANJARIA, J) ANUP