Legal Heirs Of Decd. Narsinhbhai ... vs Manjulaben Wd/O Laljibhai ...
2021 Latest Caselaw 5869 Guj

        C/SA/85/2021                                 ORDER DATED: 11/06/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/SECOND APPEAL NO. 85 of 2021
                                  With
                CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                     In R/SECOND APPEAL NO. 85 of 2021
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        LEGAL HEIRS OF DECD. NARSINHBHAI BHAILAL DALWADI
                              Versus
            MANJULABEN WD/O LALJIBHAI MANIBHAI RANA
==========================================================
Appearance:
MR J H PATEL(10195) for the Appellant(s) No.
1,1.1,1.10,1.11,1.12,1.13,1.14,1.15,1.16,1.2,1.3,1.4,1.5,1.6,1.7,1.8,1.9
MR PARESH M DARJI(3700) for the Appellant(s) No.
1,1.1,1.10,1.11,1.12,1.13,1.14,1.15,1.16,1.2,1.3,1.4,1.5,1.6,1.7,1.8,1.9
for the Respondent(s) No. 1,2,3,4,5,6
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 CORAM: HONOURABLE MR. JUSTICE N.V.ANJARIA

                              Date : 11/06/2021

                                ORAL ORDER

After duly corrected fresh copy of the judgment and decree of the trial court is obtained and produced with the Registry, the present appeal shall be listed.

(N.V.ANJARIA, J) C.M. JOSHI