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Mukesh Ramniklal Jani vs Bhavnagar Municipal Corporation
2021 Latest Caselaw 5755 Guj

Citation : 2021 Latest Caselaw 5755 Guj
Judgement Date : 9 June, 2021

Gujarat High Court
Mukesh Ramniklal Jani vs Bhavnagar Municipal Corporation on 9 June, 2021
Bench: A.Y. Kogje
     C/SCA/381/2020                                 ORDER DATED: 09/06/2021




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
            R/SPECIAL CIVIL APPLICATION NO. 381 of 2020
                               With
           R/SPECIAL CIVIL APPLICATION NO. 12457 of 2015
                               With
  CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
          In R/SPECIAL CIVIL APPLICATION NO. 12457 of 2015
================================================================
                       MUKESH RAMNIKLAL JANI
                              Versus
                  BHAVNAGAR MUNICIPAL CORPORATION
================================================================
Appearance:
MR SAMIR B GOHIL(5718) for the Petitioner(s) No. 1
MR HS MUNSHAW(495) for the Respondent(s) No. 1
===============================================================
 CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                           Date : 09/06/2021
                            ORAL ORDER

Arguments concluded. For dictation of judgment/order on 21.06.2021.

(A.Y. KOGJE, J) SIDDHARTH

 
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