Ratnabhai Lavjibhai Rathod vs State Of Gujarat
2021 Latest Caselaw 5659 Guj

        C/LPA/981/2010                                          ORDER DATED: 08/06/2021

                RATNABHAI LAVJIBHAI RATHOD Versus STATE OF GUJARAT & 3 other(s)


          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/LETTERS PATENT APPEAL NO. 981 of 2010
            In R/SPECIAL CIVIL APPLICATION NO. 12758 of 2009
                                   With
                CIVIL APPLICATION (FOR STAY) NO. 1 of 2010
               In R/LETTERS PATENT APPEAL NO. 981 of 2010
                                   With
          CIVIL APPLICATION (FOR JOINING PARTY) NO. 1 of 2013
               In R/LETTERS PATENT APPEAL NO. 981 of 2010
                                   With
            CIVIL APPLICATION (FOR DIRECTION) NO. 2 of 2010
               In R/LETTERS PATENT APPEAL NO. 981 of 2010
==========================================================
                          RATNABHAI LAVJIBHAI RATHOD
                                     Versus
                          STATE OF GUJARAT & 3 other(s)
==========================================================
Appearance:
MR SP MAJMUDAR for the Appellant(s) No. 1,1.1,1.2,1.3,1.4,1.5,1.6,1.7
MR KRUTIK PARIKH, AGP for the Respondent(s) No. 1
MR DINESH B PATEL for the Respondent(s) No. 4.1,4.2
MR HB CHAMPAVAT(6149) for the Respondent(s) No. 4.1,4.2
NOTICE SERVED for the Respondent(s) No. 2,3
==========================================================
 CORAM: HONOURABLE DR. JUSTICE VINEET KOTHARI
        and
        HONOURABLE MR. JUSTICE B.N. KARIA

                                  Date : 08/06/2021

                     ORAL ORDER

(PER : HONOURABLE DR. JUSTICE VINEET KOTHARI)

As jointly requested by Learned Counsels, in similar issue,

the Court No.1 has reserved for judgment, put up on

29.06.2021.

(DR. VINEET KOTHARI,J)

(B.N. KARIA, J) K. S. DARJI