Ankit Sanjaybhai Dubey vs State Of Gujarat
2021 Latest Caselaw 9953 Guj

     R/SCR.A/1334/2021                              ORDER DATED: 29/07/2021




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CRIMINAL APPLICATION NO. 1334 of 2021
                                  With
             R/SPECIAL CRIMINAL APPLICATION NO. 2547 of 2021
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                         ANKIT SANJAYBHAI DUBEY
                                  Versus
                           STATE OF GUJARAT
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Appearance:
MR ZUBIN F BHARDA(159) for the Applicant(s) No. 1
MR HARDIK SONI, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY

                             Date : 29/07/2021

                              ORAL ORDER

1. Heard learned advocates.

2. Arguments are concluded. Judgment/ order is reserved.

(PARESH UPADHYAY, J) SALIM/64