Citation : 2021 Latest Caselaw 9948 Guj
Judgement Date : 29 July, 2021
C/FA/1987/2021 ORDER DATED: 29/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 1987 of 2021
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KAUSHIK KIRANBHAI PANCHAL
Versus
SUNIL SOHANLAL DAMOR
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Appearance:
MR VILAV K BHATIA(5338) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3
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CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
Date : 29/07/2021
ORAL ORDER
Learned advocate submits that the only issue arising in this appeal is covered by the judgment of the Supreme Court in respect of the compensation to be awarded to the minor who is injured minor.
Notice for final disposal returnable on 11.8.2021.
Respondents are permitted to be served by Registered A. D. Post at the cost of appellant in addition to the normal mode of service.
(N.V.ANJARIA, J) Manshi
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