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Special Land Acquisition Officer vs Desai Punjiben Shankarbhai Decd
2021 Latest Caselaw 7998 Guj

Citation : 2021 Latest Caselaw 7998 Guj
Judgement Date : 7 July, 2021

Gujarat High Court
Special Land Acquisition Officer vs Desai Punjiben Shankarbhai Decd on 7 July, 2021
Bench: N.V.Anjaria
         C/FA/1287/2021                                ORDER DATED: 07/07/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           R/FIRST APPEAL NO. 1287 of 2021

                                     With
                  CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                       In R/FIRST APPEAL NO. 1287 of 2021
==========================================================
                          SPECIAL LAND ACQUISITION OFFICER
                                       Versus
                          DESAI PUNJIBEN SHANKARBHAI DECD
==========================================================
Appearance:
MR.TIRTHRAJ PANDYA, AGP(1) for the Appellant(s) No. 1,2
for the Defendant(s) No. 1,2
==========================================================

  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA

                                   Date : 07/07/2021

                                    ORAL ORDER

ORDER IN FIRST APPEAL Heard learned Assistant Government Pleader Mr.Tirthraj Pandya for the appellants.

Appeal is admitted.

ORDER IN CIVIL APPLICATION Heard learned Assistant Government Pleader for the applicants.

Rule returnable on 3.8.2021.

There shall be stay of the impugned judgment and order of the Reference Court on condition that the applicants deposit before the Reference Court concerned the entire awarded amount together with the costs and interest before the next date.

(N.V.ANJARIA, J) Manshi

 
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