Thakor Hajurji Bhikhaji Since ... vs Deputy Collector And Special Land ...
2021 Latest Caselaw 7478 Guj

     C/SCA/9140/2021                              ORDER DATED: 01/07/2021




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
             R/SPECIAL CIVIL APPLICATION NO. 9140 of 2021
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  THAKOR HAJURJI BHIKHAJI SINCE DECD. THROUGH LHS THAKOR
                      LILABEN HAJURJI
                            Versus
  DEPUTY COLLECTOR AND SPECIAL LAND ACQUISITION OFFICER
==========================================================
Appearance:
HIMANSHUKUMAR B PATEL(8327) for the Petitioner(s) No.
1,10,11,12,13,14,15,2,3,4,5,6,7,8,9
MR AV PRAJAPATI(672) for the Petitioner(s) No.
1,10,11,12,13,14,15,2,3,4,5,6,7,8,9
 for the Respondent(s) No. 2
MS. SHRUTI PATHAK, ASSISTANT GOVERNMENT PLEADER/PP(99) for
the Respondent(s) No. 1

 CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
       VIKRAM NATH

            And


            HONOURABLE MR. JUSTICE BIREN VAISHNAV

                      Date : 01/07/2021
                        ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH)

We have heard Shri Ashok Prajapati, learned counsel for the

petitioner and Ms.Shruti Pathak, learned AGP, on behalf of the State

on advance copy.

Ms.Pathak, learned AGP, prays for, and is granted three weeks

time to file counter affidavit. Ms.Pathak, learned AGP, may also

examine and obtain instructions as to whether the judgment and order

dated 08.03.2021 passed in SCA No. 2855 of 2021 would be squarely

applicable in the present case or not and apprise the Court of the status

C/SCA/9140/2021 ORDER DATED: 01/07/2021

on the next date.

Stand over to 23.07.2021.

(VIKRAM NATH, CJ)

(BIREN VAISHNAV, J) Bimal