Faridabanu @ Muskan W/O Mohammad ... vs State Of Gujarat
2021 Latest Caselaw 10180 Guj

Citation : 2021 Latest Caselaw 10180 Guj
Judgement Date : 30 July, 2021

Gujarat High Court

Faridabanu @ Muskan W/O Mohammad ... vs State Of Gujarat on 30 July, 2021

Bench: Paresh Upadhyay

      C/SCA/8108/2021                           ORDER DATED: 30/07/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 8108 of 2021

==========================================================
 FARIDABANU @ MUSKAN W/O MOHAMMAD DADHI SHEIKH THROUGH
           SEEMABEN W/O SHASHIKANT PALGADMAL
                          Versus
                    STATE OF GUJARAT
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Appearance:
MR DIPESH D SONI(9996) for the Petitioner(s) No. 1
MR VILAS S PATIL(10492) for the Petitioner(s) No. 1
MR HARDIK SONI, AGP for the Respondent(s) No. 1,2,3
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  CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY

                            Date : 30/07/2021

                             ORAL ORDER

1. Heard learned advocates.

2. Arguments are concluded. Judgment/ order is reserved.

(PARESH UPADHYAY, J) SALIM/7

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