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Amitkumar Rameshbhai Patel vs State Of Gujarat
2021 Latest Caselaw 10176 Guj

Citation : 2021 Latest Caselaw 10176 Guj
Judgement Date : 30 July, 2021

Gujarat High Court
Amitkumar Rameshbhai Patel vs State Of Gujarat on 30 July, 2021
Bench: Paresh Upadhyay
      C/SCA/6465/2021                              ORDER DATED: 30/07/2021




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 6465 of 2021
                                   With
               R/SPECIAL CIVIL APPLICATION NO. 6492 of 2021
                                   With
               R/SPECIAL CIVIL APPLICATION NO. 6491 of 2021
==========================================================
                        AMITKUMAR RAMESHBHAI PATEL
                                   Versus
                             STATE OF GUJARAT
==========================================================
Appearance:
MR TEJAS M BAROT(2964) for the Petitioner(s) No. 1
MR HARDIK SONI, AGP for the Respondent(s) No. 1,2,3,4
==========================================================

  CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY

                              Date : 30/07/2021

                               ORAL ORDER

1. Heard learned advocates.

2. Arguments are concluded. Judgment/ order is reserved.

(PARESH UPADHYAY, J) SALIM/18

 
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