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Arbaz Mahammad Rafiq Ahmed ... vs State Of Gujarat
2021 Latest Caselaw 10175 Guj

Citation : 2021 Latest Caselaw 10175 Guj
Judgement Date : 30 July, 2021

Gujarat High Court
Arbaz Mahammad Rafiq Ahmed ... vs State Of Gujarat on 30 July, 2021
Bench: Paresh Upadhyay
      C/SCA/8493/2021                            ORDER DATED: 30/07/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 8493 of 2021
                                  With
              R/SPECIAL CIVIL APPLICATION NO. 8884 of 2021
                                  With
              R/SPECIAL CIVIL APPLICATION NO. 8885 of 2021
                                  With
              R/SPECIAL CIVIL APPLICATION NO. 9041 of 2021
==========================================================
            ARBAZ MAHAMMAD RAFIQ AHMED GARASIYA & ORS.
                              Versus
                    STATE OF GUJARAT & 3 other(s)
==========================================================
Appearance:
MR DIPAK H SINDHI, MR N.M. SHAIKH, &
MS SUBHADRA G PATEL, ADVOCATES, for the Petitioners
MR NIKUNJ KANARA, AGP for the Respondents
==========================================================

  CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY

                            Date : 30/07/2021

                             ORAL ORDER

1. Heard learned advocates.

2. Arguments are concluded. Judgment/ order is reserved.

(PARESH UPADHYAY, J) SALIM/4

 
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