Kiranbhai Haribhai Gohil vs State Of Gujarat
2021 Latest Caselaw 10171 Guj

      C/SCA/3364/2021                              ORDER DATED: 30/07/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 3364 of 2021
                                    With
                R/SPECIAL CIVIL APPLICATION NO. 1766 of 2021
                                    With
                R/SPECIAL CIVIL APPLICATION NO. 2718 of 2021
==========================================================
                         KIRANBHAI HARIBHAI GOHIL
                                  Versus
                            STATE OF GUJARAT
==========================================================
Appearance:
MR RATHIN P RAVAL, PAWAN A BAROT &
MIHIR VAKHARIYA ADVOCATES for the Petitioner

MR HARDIK SONI, AGP for the Respondents
==========================================================

  CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY

                              Date : 30/07/2021

                               ORAL ORDER

1. Heard learned advocates.

2. Arguments are concluded. Judgment / Order is reserved.

(PARESH UPADHYAY, J) MOBHATI/PS/03