Bhupatsinh @ Bhudabhai Khetuji ... vs State Of Gujarat
2021 Latest Caselaw 10165 Guj

      C/SCA/8532/2021                              ORDER DATED: 30/07/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 8532 of 2021
                                    With
                R/SPECIAL CIVIL APPLICATION NO. 8990 of 2021
                                    With
                R/SPECIAL CIVIL APPLICATION NO. 8948 of 2021
                                    With
                R/SPECIAL CIVIL APPLICATION NO. 8614 of 2021
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                        KETANBHAI MANUBHAI RAWAL
                                  Versus
                          THE STATE OF GUJARAT
==========================================================
Appearance:
MR BHARATKUMAR A DESAI &
MS AVNI V PATEL, ADVOCATES for the Petitioner

MR HARDIK SONI, AGP for the Respondents
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  CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY

                              Date : 30/07/2021

                               ORAL ORDER

1. Heard learned advocates.

2. Arguments are concluded. Judgment / Order is reserved.

(PARESH UPADHYAY, J) MOBHATI/PS/01