Sureshbhai Dalabhai Rohit vs State Of Gujarat
2021 Latest Caselaw 641 Guj

Citation : 2021 Latest Caselaw 641 Guj
Judgement Date : 18 January, 2021

Gujarat High Court

Sureshbhai Dalabhai Rohit vs State Of Gujarat on 18 January, 2021

Bench: Bela M. Trivedi

          R/CR.A/1837/2019                                   ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    R/CRIMINAL APPEAL NO. 1837 of 2019

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                         SURESHBHAI DALABHAI ROHIT
                                   Versus
                             STATE OF GUJARAT
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Appearance:
MR GAJENDRA P BAGHEL(2968) for the Appellant(s) No. 1
for the Opponent(s)/Respondent(s) No. 2
PUBLIC PROSECUTOR(2) for the Opponent(s)/Respondent(s) No. 1
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 CORAM: HONOURABLE MS. JUSTICE BELA M. TRIVEDI

                               Date : 18/01/2021

                                ORAL ORDER

Put up on 19.01.2021 for dictation of judgment.

(BELA M. TRIVEDI, J) MEHUL B. TUVAR

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