Mohmmed Imran Fayazudding ... vs State Of Gujarat
2021 Latest Caselaw 1379 Guj

           R/CR.MA/14216/2020                                   ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/CRIMINAL MISC.APPLICATION NO. 14216 of 2020

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                 MOHMMED IMRAN FAYAZUDDING AIYUBKHAN
                                Versus
                          STATE OF GUJARAT
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Appearance:
O I PATHAN(7684) for the Applicant(s) No. 1
MR CHINTAN DAVE, APP PUBLIC PROSECUTOR(2) for the Respondent(s)
No. 1
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 CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA

                                Date : 29/01/2021

                                  ORAL ORDER

After arguing this bail application for some time, Mr. Pathan seeks to withdraw this application.

This application is disposed of as not pressed, however, the trial Court shall make all possible endeavours to see that the trial commences at the earliest and is completed with judgment on or before 30.12.2021.

(J. B. PARDIWALA, J) A. B. VAGHELA